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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(3)Immediately on receipt of the application, the Secretary shall, after satisfying himself about the genuineness of the case and that the conditions of sub-rule (1) or (2), as the case may be have been met by the applicant, issue a duplicate licence.