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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(s) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(s)such other matters as are required to be, or may be provided for in the bye-laws.