Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(b) in Rajasthan Disposal of Surplus Evacuee Property Rules, 1975 (b)For urban evacuee properties at. - Places other than Jaipur, Jodhpur, Udaipur, Kota, Ajmer, Bikaner the Committee shall consist of the following:-
