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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1) in The Punjab Security of Land Tenures Rules, 1956

(1)These rules may be called "The Punjab Security of Land Tenures Rules, 1956' and are supplement to 'The Punjab Security of Land Tenures Rules, 1953' [ ] [Punjab Government Notification No. 32231-R-II/58/6053, dated the 22nd March, 1958.].