Section 2(3)(i) in Gujarat Patel Watans Abolition Act, 1961

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(i)in the Bombay and Saurashtra areas of the State of Gujarat the Bombay Land Revenue Code, 1879, (Bom. V of 1879) and

Legal Document View