Section 025(13) in The Maharashtra Shops and Establishments Act, 1948
(13)In case of violation of any of the above terms andconditions exemption shall stand cancelled automatically.]|-| 559. [ [Entry No. 559 added by G.N.I.E. & L.D. No. BSE. 07/2009/CR-231/Lab-9 dated 24th August 2009.]| The following establishments of M/s. Gangar Opticians (EyeNation) Pvt. Ltd., 162, Chinnoy Mansion, Warden Road, Mumbai-400
