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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(4)(viii) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(viii)Estimated quantity of ENA (spirit) or other raw materials required to be imported from other states;