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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2) in Telangana Cinemas (Regulation) Act, 1955

(2)[ The Government or the officer or the authority as the case may be, may stay the execution of any such decision, pending the exercise of the power under subsection (1) in respect thereof.] [Added by Act No.3 of 1965.]