Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Small Causes Courts Ordinance, 1950

(2)Subject to the exception specified in that schedule and to the provisions of any enactment for the time being in force, all suits of a Civil nature of which the value does not exceed five hundred rupees, shall be cognizable by a Court of Small Causes.