Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Punjab - Subsection Section 35(e) in Punjab Boiler Attendants Rules, 1961 (e)produces a certificate from the Head of Vocational Education Institute, Haryana, to the effect that he has successfully completed two years course in Boiler Attendant vocations.
