Gujarat High Court
Thakor Laxmiben D/O Nathuji Saluji vs Sarpanch, Rancharda Gram Panchayat on 11 July, 2018
Author: J.B. Pardiwala
Bench: J.B.Pardiwala
C/SA/14600/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 1 of 2018
IN
F/SECOND APPEAL NO. 14600 of 2018
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THAKOR LAXMIBEN D/O NATHUJI SALUJI Versus SARPANCH, RANCHARDA GRAM PANCHAYAT ========================================================== Appearance:
MR AV PRAJAPATI for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 11/07/2018 IA ORDER Rule returnable on 8th August 2018.
(J.B. PARDIWALA, J.) CHANDRESH Page 1 of 1