Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 15 June, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/8
GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1234/2020
1:MOHAMED MUSTAFA
S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet. 136/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
Page No.# 2/8
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 135/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:M/S OASIS ENTERPRISES
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD
DHIRENPARA
GUWAHATI-22
REP. BY ITS PROPRIETOR SARFARZ ALI
AGED ABOUT 34 YEARS.
Page No.# 3/8
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 139/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:SRI KISHOR SINGH
S/O- LATE RAGHU PRASAD SINGH
R/O- NOONMATI BISNU RABHA NAGAR
GUWAHATI- 781120.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : WP(C) 1235/2020
1:M/S. OASIS ENTERPRISES
A PROPRIETORSHIP FIRM
HAVING ITS OFFICE AT A.K. DEB ROAD
DHIRENPARA
GUWAHATI-25
REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS
Page No.# 4/8
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT. DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE)
ASSAM
PANZABARI
GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA
ASSAM
Linked Case : Review.Pet. 138/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:SRI RANJIT KAUSHIK
S/O- LATE DHIREN SABHAPANDIT
R/O- H/NO. 10
PINAKI PATH
ZOO ROAD TINIALI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM- 781003.
Page No.# 5/8
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 134/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:MD. KASAIM
S/O- LATE HAJI KAMRUDDIN
R/O- NEAR GMC MARKET
PALTAN BAZAR
GUWAHATI- 781008.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 140/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
Page No.# 6/8
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:MD. YASIN
S/O- LATE HAJI IMBRAHIM
R/O- NOTBOMBA
SIJUBARI
HATIGAON
GUWAHATI- 781038.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 137/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:SANJIV KR. ROY
S/O- SRI LAKHINDAR RAY
R/O- SENAPATI ROAD
SILPUKHRI
GUWAHATI- 781003.
Page No.# 7/8
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : WP(C) 1236/2020
1:MD. YASIN
S/O LATE HAJI IBRAHIM
R/O NOTBOMA
SIJUBARI
HATIGAON
GUWAHATI-781038
KAMRUP(M)
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA
ASSAM
Page No.# 8/8
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 15-06-2020 Mr. H.K. Nath, learned counsel, submits that the residential area of the conducting counsel Mr. D. Das, learned Senior counsel, has recently been declared as a part of the containment zone and accordingly prays that the matters be listed after two weeks.
Heard Mr. P.N. Goswami, learned counsel for the State respondents.
In view of above, list the matters again on 15.07.2020 showing the name of Mr. P.N. Goswami, learned counsel, as counsel for the State.
Interim order passed in WP(C) Nos.1234/2020, 1235/2020 & 1236/2020 shall continue.
JUDGE Comparing Assistant