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State of Telangana - Section

Section 4 in Kaloji Narayana Rao University of Health Sciences Act, 1986

4. Objects of the University.

- The objects of the University shall be -
(i)to maintain a uniform curriculum in all the institutions affiliated to it;
(ii)to conduct a common entrance examination to the courses in all the institutions affiliated thereto; and
(iii)to improve the standards of Medical Education including Research.