Supreme Court - Daily Orders
Bharat Petroleum Corp.Ltd. vs R.Chandramouleeswaran And Ors. on 6 December, 2018
Bench: Madan B. Lokur, Deepak Gupta, Hemant Gupta
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ITEM NO.108 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2870/2007
BHARAT PETROLEUM CORP.LTD. Appellant(s)
VERSUS
R.CHANDRAMOULEESWARAN AND ORS. & ORS. Respondent(s)
WITH
C.A. No. 2276/2011 (IX)
SLP(C) No. 1768/2010 (XII)
SLP(C) No. 2645/2010 (XII)
SLP(C) No. 19246/2010 (XII)
SLP(C) No. 3967/2011 (XII)
SLP(C) No. 33430/2011 (XII)
SLP(C) No. 34955/2011 (XII)
(FOR APPLICATION FOR SUBSTITUTION ON IA 15023/2018
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
45474/2018)
SLP(C) No. 34945/2011 (XII)
SLP(C) No. 34839/2011 (XII)
SLP(C) No. 16686/2012 (XII)
SLP(C) No. 17435/2012 (XII)
SLP(C) No. 29712-29713/2013 (XII)
SLP(C) No. 7165/2016 (XII)
(FOR ON IA 57142/2017)
SLP(C) No. 32286/2017 (XII)
Signature Not Verified
SLP(C) No. 5649/2018 (XII)
Digitally signed by
DEEPAK GUGLANI
Date: 2018.12.07
17:05:47 IST
Reason:
SLP(C) No. 18342-18343/2018 (XII)
(WITH I.R. and IA No.95602/2018-EXEMPTION FROM FILING O.T.)
Date : 06-12-2018 These matteers were called on for hearing today.
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CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE HEMANT GUPTA
For Appellant(s) Mr. Sudhir Chandra, Sr. Adv.
Mr. Parijat Sinha, AOR
Ms. Reshmi Rea Sinha, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Rudra Dutta, Adv.
Mr. Devesh Mishra, Adv.
Mr. Kailash Vasdev, Sr. Adv.
Mr. Parijat Sinha, AOR
Ms. Reshmi Rea Sinha, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Rudra Dutta, Adv.
Mr. Devesh Mishra, Adv.
Mr. Shekhar Naphade, Sr. Adv.
Mr. Parijat Sinha, AOR
Ms. Reshmi Rea Sinha, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Rudra Dutta, Adv.
Mr. Devesh Mishra, Adv.
Mr. S. Guru Krishnakumar, Sr. Adv.
Mr. Parijat Sinha, AOR
Ms. Reshmi Rea Sinha, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. Rudra Dutta, Adv.
Mr. Devesh Mishra, Adv.
Mr. Sanjay Kapur, AOR
For Respondent(s) Mr. B. Ragunath, Adv.
Mr. Vijay Kumar, AOR
Mr. V. Balachandran, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. R. P. Gupta, AOR
Mr. M. A. Krishna Moorthy, AOR
Mr. M. A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. P. Raja Ram, Adv.
Mr. Vikas Mehta, AOR
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Mr. Chandra Bhushan Prasad, AOR
Mr. Shiv Prakash Pandey, AOR
Mr. Narendra Kumar, AOR
Mr. Roshan Chapagain, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mrs. Prabha Swami, AOR
Ms. Divya Swami, Adv.
Mr. Nikhil Swami, Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. K. K. Mohan, AOR
Mr. E. C. Agrawala, AOR
Mr. Awanish Sinha, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Aravindh S., AOR
Mr. Nikhil Swami, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 1768/2010 & SLP(C) No. 33430/2011 Learned counsel for the petitioner seeks leave to withdraw the special leave petitions. The special leave petitions are dismissed as withdrawn.
Remaining matters Remain in list.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS ASSISTANT REGISTRAR