Bombay High Court
Mr. Nanak S. Ghatalia vs Swati Shatischandra Ghatalia ... on 25 March, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (TESTAMENTARY) NO. 247 OF 2018
In
CHAMBER SUMMONS (TESTAMENTARY) STAMP NO. 78 OF 2016
Mr. Nanak S. Ghatalia ....PETITIONER
V/S
Swati Shatischandra Ghatalia (caveatrix) ....RESPONDENT
WITH MISC PETITION IN T AND I J NO. 119 OF 2015 In TESTAMENTARY PETITION 457 OF 2014 Mr Devan S Ghatalia And Anr ....PETITIONER V/S Mr Nanak S Ghatalia And Anr ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 26 OF 2017 In TESTAMENTARY PETITION 815 OF 2009 Harshad Fulchand Sheth And Anr ....PETITIONER V/S Nanak S Ghatalia And Nar ....RESPONDENT WITH TESTAMENTARY PETITION NO. 457 OF 2014 Mr. Nanak S. Ghatalia ....PETITIONER V/S Urmila S. Ghatalia (deceased) ....RESPONDENT Page 1/2 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 09:34:53 ::: WITH INTERIM APPLICATION LODGING NO. 7385 OF 2020 In MISC PETITION IN T and I J 70 OF 2015 Swati S. Ghatalia ....PETITIONER V/S Nanak S Ghatalia And Ors ....RESPONDENT Mr. NANAK S. GHATALIA - PARTY IN PERSON for Petitioner.
Mr Jaydeep Mitra a/w Ravindra R. Chile i/b Harshal Ghagare, for Devan Ghatalia in all matters.
Mr. Gouresh Mogre for R. Nos. 1A to 1C MR. MOHAMMED LOKHANDWALA i/b DEVEN DWARKADAS for Respondent CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 25th March, 2022 P.C. :
S. O. to 08/04/2022 ( H. O. B.).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 09:34:53 :::