Section 3(1)(x) in CENVAT Credit Rules, 2004

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(x)the Education Cess on taxable services leviable under section 91 read with section 95 of the Finance (No.2) Act, 2004 (23 of 2004),

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