Supreme Court - Daily Orders
Cit New Delhi vs Suresh Nanda on 29 November, 2017
Bench: R.K. Agrawal, Sanjay Kishan Kaul
ITEM NO.14 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11147/2014
(Arising out of impugned final judgment and order dated 25-02-2013
in ITA No. 100/2013 passed by the High Court of Delhi at New Delhi)
CIT NEW DELHI Petitioner(s)
VERSUS
SURESH NANDA Respondent(s)
(In SLP(C) No. 25277-78/17 @ D. No. 15755/17 Hon'ble Court directed
on 18.09.2017 to list the matter along SLP(C) No. 11147/17 and
batch on 29.11.2017.
FOR CONDONATION OF DELAY IN FILING ON IA 1/2013)
WITH
SLP(C) Nos.11148/2014, 11149/2014, 35774/2015, 4885/2016,
35772-35773/2015, 37687/2016 and 12415/2017
SLP(C) No. 30950/2017
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2017)
S.L.P.(C)...CC No. 20939/2015
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2015)
S.L.P.(C)...CC Nos. 376/2016, 1009/2016, 1247/2016 and 1259/2016
Diary No(s). 7979/2017
(FOR CONDONATION OF DELAY IN FILING ON IA 61058/2017
FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 61064/2017)
Diary No(s). 15751/2017
(IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
47404/2017)
SLP(C) No. 25277-25278/2017
(IA No.86463/2017-CONDONATION OF DELAY IN FILING and IA
No.86467/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.86466/2017-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 23416-23417/2017
(IA No.79142/2017-CONDONATION OF DELAY IN FILING and IA
No.79145/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
Signature Not Verified
and IA No.79144/2017-CONDONATION OF DELAY IN REFILING)
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.12.01
16:56:05 IST
Reason:
1
Diary No(s). 20442/2017
(FOR CONDONATION OF DELAY IN FILING ON IA 66052/2017)
Date : 29-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. K.Radhakrishnan,Sr.Adv.
Mr. H.R.Rao,Adv.
Mr. S.A.Haseeb,Adv.
Mr. T.M.Singh,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Arun K. Sinha, AOR
Mr. N.S.Bajwa,Adv.
Mr. Rakesh Singh,Adv.
Mr. Parmod Sehgal,Adv.
Mr. Sandeep Kapur,Adv.
Mr. Vivek Suri,Adv.
Mr. Vir Inder Pal Singh Sandhu,Adv.
Ms. Manik Karanjawala,Adv.
For M/S. Karanjawala & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the respondent.
As prayed, these matters are adjourned for six weeks.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER 2