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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Goa - Subsection

Section 77(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)A candidate who has failed in the public examination and has been re-admitted in the institution as a regular student to the final standard shall not be eligible to appear as a repeater.