Section 2(10) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(10)"Rural Area" means the area of a district excluding every municipality, notified area, town area, cantonment and area of [Municipal Corporation] [Substituted by U.P. Act No. 12 of 1994 (w.e.f. 30.05.1994).] situated in the district;
