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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1) in The Jammu and Kashmir General Sales Tax Act, 1962

(1)[Every dealer liable to pay to tax under this Act] [Inserted by Act XVIII of 1988, Section 4.] shall furnish in the prescribed form a return of his turn-over for a year within sixty days from the expiry of that year.]