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Jammu & Kashmir High Court

Amar Singh vs Officer Commanding 367 Rmp Gref on 30 November, 2021

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                                        Sr. No. 50

                        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                   MA No121/2004


              Amar Singh                                              .....Appellant(s)/Petitioner(s)

                                           Through: None.


                                     Vs

              Officer Commanding 367 RMP GREF.                                   ..... Respondent(s)

                                           Through:   Mr. Sumant Sudan, Advocate.

              Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                       ORDER

30.11.2021 Await appearance of learned counsel for the appellant.

List on 07.03.2022.

( Puneet Gupta ) Judge Jammu 30.11.2021 Tarun TARUN KUMAR GUPTA 2021.12.01 15:04 I attest to the accuracy and integrity of this document