Jammu & Kashmir High Court
Amar Singh vs Officer Commanding 367 Rmp Gref on 30 November, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 50
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
MA No121/2004
Amar Singh .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Officer Commanding 367 RMP GREF. ..... Respondent(s)
Through: Mr. Sumant Sudan, Advocate.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
30.11.2021 Await appearance of learned counsel for the appellant.
List on 07.03.2022.
( Puneet Gupta ) Judge Jammu 30.11.2021 Tarun TARUN KUMAR GUPTA 2021.12.01 15:04 I attest to the accuracy and integrity of this document