Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 609] [Entire Act] State of Uttar Pradesh - Subsection Section 609(c) in Rules under the United Provinces Excise Act, 1910 (c)obeyed all the rules in force in the district, State or Union Territory from which the export is to be made.