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Union of India - Section

Section 2 in The Cement Control Order, 1967

2. Definitions.

- In this Order unless the context otherwise requires,-
(a)[ "cement" means any variety of cement manufactured in India, and includes portland pozzalana cement, blast furnace slag cement, water-proof (hydrophobic) cement, rapid hardening cement, low heat cement, masonry cement and [high strength ordinary portland cement] [Substituted by S.O. 562 (E), dated 30th September, 1975.] but does not include oil-well cement and which and coloured cement (other than grey portland cement;
(b)"controller" means the Controller of Cement Corporation of India Limited;
(c)"producer" means any person who manufactures cement;
[* * *] [Omitted by S.O. 168 (E), dated 1st March, 1989.]
(d)[* * *] [Omitted by S.O. 168 (E), dated 1st March, 1989.]
(e)[* * *] [Omitted by S.O. 168 (E), dated 1st March, 1989.]