Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Karnataka - Subsection Section 28(5) in Karnataka Samskrita Vishwavidyalaya Act, 2009 (5)The Finance Committee shall meet at least once in three months to examine the accounts and to scrutinize proposals for expenditure.
