Section 15 in Assam Science & Technology University Act, 2009
15. Authorities of the University.
- The following shall be the authorities of the University :(i)the Court,(ii)the Executive Council,(iii)the Academic Council,(iv)the Post-Graduate Board.(v)the Under-Graduate Board,(vi)the Finance Committee,(vii)the Selection Committee and(viii)such other authorities as may be declared by the Statutes to be the authorities of the University.
