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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(1)(a) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(a)for strategic purposes relating to military, air force, and armed forces of the Union, including central paramilitary forces or any work vital to national security or defence of India or State police, safety of the people; or