Section 2(f) in Rajasthan Animal Husbandry Service Rules, 1963
(f)"Member of the Service" mean a person appointed in a substantive capacity to a post in the Service under the provisions of these Rules or the rules or orders superseded by these Rules, and includes a person placed on probation;(ff)[ "Merger" means merger of the Department of Sheep and Wool and the Department of Animal Husbandry;] [Inserted by Rajasthan Animal Husbandry Service Rules, 2008, dated 5.2.2008.]
