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State of Odisha - Section

Section 6 in The Orissa Grid Code (OGC) Regulations, 2006

(6)Scheduling & Despatch Code : - This Chapter specifies the procedure to be adopted for scheduling and despatch of generation of the Generating companies, CGPs. including Complementary Commercial Mechanisms, on a daily basis with the modality of the flow of information between the Generating companies and SLDC.