Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 353] [Entire Act] Union of India - Subsection Section 353(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (4)Officers who do not wish to avail themselves of exemptions may be permitted to resume their biennial training.
