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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(tt) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(tt)to lease out any minor water body upto a specified area for the purpose of fishing and other commercial purposes;