Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Union of India - Subsection Section 80(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)When loads are determined, the effects of seabed subsidence above or in connection with the reservoir shall be taken into account.
