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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(6)(b) in The Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999

(b)In the event there is an equality of votes between the candidates, draw lots in the presence of the members and the candidate whose name is first drawn shall be declared to have been duly elected.