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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(r) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(r)"Storage" means Temporary Storage of mineral at any place during transportation to the final destination after removing it from the mining lease area (lease area);