Delhi High Court - Orders
Sterlite Power Transmission Limited vs M/S Epc Solutions Llp & Anr on 16 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13758/2021, CM APPL. 43444/2021
STERLITE POWER TRANSMISSION LIMITED ..... Petitioner
Through: Mr. Deepak Khurana and Mr.
Abhishek Bansal, Advs.
(9811231287)
versus
M/S EPC SOLUTIONS LLP & ANR. ..... Respondents
Through: Mr. Rohit Pandey, Mr. Varad
Dwivedi and Mr. Vaibhav
Maheshwari, Advs., for R-1
(8447258935)
Mr. Prakash Kumar Sinha, Advocate
(8920451962)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.03.2023
1. This hearing has been done through hybrid mode.
2. Submissions have been heard.
3. List on 9th May, 2023 along with MSME batch matters.
PRATHIBA M. SINGH, J.
MARCH 16, 2023/dk/kt Signature Not Verified Digitally Signed By:DHIRENDER KUMAR Signing Date:18.03.2023 12:02:22