Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Tamilnadu - Subsection Section 127(a) in Tamil Nadu State Housing Board Act, 1961 (a)with fine which may extend, in the case of a wall or masonry building, to five hundred rupees and in any other case, to fifty rupees; and
