Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(1) in Telangana State Co-Operative Societies (Reconstitution) Act, 1956 (1)This Act may be called [the Telangana State Co-operative Societies (Reconstitution) Act, 1956] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.].
