Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1)(h) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 (h)No Objection Certificate from the Station Officer, Fire and Rescue Services department, in the area, where the school is situated is obtained: