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[Cites 0, Cited by 0] [Section 341(1)] [Section 341] [Entire Act]

State of Punjab - Subsection

Section 341(1)(c) in The Punjab Municipal Act, 1999

(c)to provide receptacles of the type and in the manner directed by the Chief Officer for the collection therein of all rubbish, offensive matter, filth, trade refuse, if any, carcasses of dead animals, excrementitious matter, plastics and plastic material, bio-medical waste and other polluted and obnoxious matters from such premises and to keep such receptacles in good conditions and repair.