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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(d) in Ajmer Development Authority Act, 2013

(d)50% share of the proceeds of tax recovered on land and buildings situated within the Ajmer Region in accordance with the provisions of the Rajasthan Lands and Buildings Tax Act, 1964 (Act No. 18 of 1964) ;