Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(b) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981 (b)where the case against him in respect of any criminal offence is under investigation, inquiry or trial :
