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[Cites 0, Cited by 0] [Section 60B(1)] [Section 60B] [Entire Act]

State of Tamilnadu - Subsection

Section 60B(1)(i) in Tamil Nadu District Municipalities Act, 1920

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality: