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[Cites 0, Cited by 0] [Section 55C] [Entire Act]

State of Rajasthan - Subsection

Section 55C(4) in The Rajasthan Agricultural Produce Markets Rules, 1963

(4)Every cheque drawn on behalf of the Board shall be signed by the Secretary or any other officer authorise by the Board. The cheque shall be drawn against a bill which has been examined and passed by the Secretary or any other officer authorised by the Board.