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[Cites 0, Cited by 0] [Section 22(ii)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(ii)(b) in The Companies (Amendment) Act, 2020

(b)any class of non-banking financial company registered under Chapter IIIB of the Reserve Bank of India Act, 1934, as may be prescribed in consultation with the Reserve Bank of India;