Manipur High Court
Somomayar Awungshi & 2 Ors vs S.P Cid (Cb) Manipur on 30 April, 2025
Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
47-90
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
AB No.15 of 2023 with AB No.14 of 2023 with AB No.16 of 2023 with
AB No.18 of 2023 with AB No.20 of 2023 with AB No.21 of 2023 with
AB No.22 of 2023 with AB No.23 of 2023 with AB No.24 of 2023 with
AB No.27 of 2023 with AB No.29 of 2023 with AB No.30 of 2023 with
AB No.31 of 2023 with AB No.35 of 2023 with AB No.36 of 2023 with
AB No.37 of 2023 with AB No.41 of 2023 with AB No.4 of 2024 with
AB No.42 of 2023 with AB No.43 of 2023 with AB No.44 of 2023 with
AB No.45 of 2023 with AB No.46 of 2023 with AB No.5 of 2024 with
AB No.6 of 2024 with AB No.7 of 2024 with Cril MC No.10 of 2023
with Cril MC No.12 of 2023 with Cril MC No.13 of 2023 with Cril MC
No.15 of 2023 with Cril MC No.16 of 2023 with Cril MC No.17 of 2023
with Cril MC No.21 of 2023 with Cril MC No.22 of 2023 with
Cril MC No.23 of 2023 with Cril MC No.28 of 2023 with Cril MC No.29
of 2023 with Cril MC No.30 of 2023 with Cril MC No.31 of 2023 with
Cril MC No.32 of 2023 with Cril MC No.33 of 2023 with Cril MC No.8
of 2023 with Cril MC No.9 of 2023
Somomayar Awungshi & 2 Ors ... Petitioners
-Versus-
S.P CID (CB) Manipur ... Respondents
BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 30.04.2025 Present Mr.N.Leo and Mr.I.Rajesh, learned counsel for some of the petitioners and Mr.M.Rarry, learned senior counsel for the respondent.
Due to paucity of time this case cannot be taken up today. List on 2.6.2025.
Earlier interim order is extended till the next date.
JUDGE Priyojit RAJKUMA Digitally signed by RAJKUMAR R PRIYOJIT PRIYOJIT SINGH Date: 2025.05.05 SINGH 11:42:37 +05'30'