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[Cites 0, Cited by 0] [Section 21B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21B(7) in Andhra Pradesh Co-Operative Societies Rules, 1964

(7)Final List of valid nominations. - Final list shall be prepared and published in alphabetical order in Telugu in Form-VII duly allotting symbols to each candidate. Under the Telugu name the name in English or Urdu language as the case may be shall also be written.