Allahabad High Court
Binda Singh & Another vs Ram Pal Singh & Another on 6 January, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 1 Case :- SECOND APPEAL No. - 1423 of 1979 Petitioner :- Binda Singh & Another Respondent :- Ram Pal Singh & Another Petitioner Counsel :- K.K. Bajpai Respondent Counsel :- K. Rathor Hon'ble Rakesh Sharma J.
List revised. None appears for the appellant to press this appeal. The appeal is of 1979. The appeal is dismissed for non-prosecution. Interim order, if any stands Vacated.
Order Date :- 6.1.2010 VPC