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Allahabad High Court

Binda Singh & Another vs Ram Pal Singh & Another on 6 January, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 1

Case :- SECOND APPEAL No. - 1423 of 1979
Petitioner :- Binda Singh & Another
Respondent :- Ram Pal Singh & Another
Petitioner Counsel :- K.K. Bajpai
Respondent Counsel :- K. Rathor

Hon'ble Rakesh Sharma J.

 

List revised. None appears for the appellant to press this appeal. The appeal is of 1979. The appeal is dismissed for non-prosecution. Interim order, if any stands Vacated.

Order Date :- 6.1.2010 VPC