Section 18(2)(b) in The Defence of India Act, 1962

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Union of India - Subsection

Section 18(2)(b) in The Defence of India Act, 1962

(b)to imprisonment for a term of five years or more, under this Act or the rules made thereunder or under sub-section (4) of section 5 of the Indian Official Secrets Act, 1923 (19 of 1923), as amended by section 6 of this Act,

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Union of India - Subsection

Section 18(2)(b) in The Defence of India Act, 1962