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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Telangana - Subsection

Section 183(1)(iv) in Telangana Panchayat Raj Act, 2018

(iv)Standing Committee for Education and Medical Services:- Education including Social Education, Medical Services, Public Health and Sanitation including drainage, relief for distress in grave emergencies.