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[Cites 0, Cited by 0] [Section 10G] [Entire Act]

State of Assam - Subsection

Section 10G(iv) in Assam Khadi and Village Industries Board Act, 1955

(iv)have the right to attend every meeting of the Board and its Committees, but shall not have the right to vote thereat. He shall also have the right to refer to the Board and its Committees any matter having financial implication which in his opinion ought to be brought to their notice.]