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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(g) in The Orissa (State) Council of Culture Rules, 1990

(g)administration of the Orissa Artists' Welfare Fund originally instituted in Government Resolution No.1759/SC., dated the 27th February 1991 and provision of assistance to eminent creative artists in certain contingencies;